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Kal Singh Damor vs State Of Rajasthan
2023 Latest Caselaw 3862 Raj

Citation : 2023 Latest Caselaw 3862 Raj
Judgement Date : 1 May, 2023

Rajasthan High Court - Jodhpur
Kal Singh Damor vs State Of Rajasthan on 1 May, 2023
Bench: Dinesh Mehta

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6213/2019

Kal Singh Damor

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Darshan Jain For Respondent(s) : Mr. Sarwan Kumar for Mr. Hemant Choudhary, GC

JUSTICE DINESH MEHTA

Order

01/05/2023

1. Learned counsel for the petitioner argued that the

controversy involved in the present writ petition is covered in

petitioner's favour by a judgment dated 19.09.2012, passed by

this Court in SBCWP No.6547/2011 (Vijay Kumar Damor &

Ors. Vs. State of Rajasthan & Ors.)

2. Mr. Sarwan Kumar learned counsel for the respondents prays

for and granted a week's time to study the matter.

3. List this case on 08.05.2023.

(DINESH MEHTA),J 125-pooja/-

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