Saturday, 09, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Mohd. Yunus vs Naimuddin Qureshi
2023 Latest Caselaw 3861 Raj

Citation : 2023 Latest Caselaw 3861 Raj
Judgement Date : 1 May, 2023

Rajasthan High Court - Jodhpur
Mohd. Yunus vs Naimuddin Qureshi on 1 May, 2023
Bench: Nupur Bhati

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 16677/2021

Mohd. Yunus

----Petitioner Versus Naimuddin Qureshi

----Respondent

For Petitioner(s) : Mr. DD Chitlangi For Respondent(s) : -

HON'BLE DR. JUSTICE NUPUR BHATI

Order

01/05/2023

1. An application has been preferred on behalf of the petitioner

with a prayer for extension of interim order dated 01.12.2021.

2. A perusal of the interim order dated 01.12.2021 makes it

clear that the same is not absolute and requires extension from

time to time.

3. However, in view of the Hon'ble Apex Court judgment passed

in the case of Asian Resurfacing of Road Agency Vs. Central

Bureau of Investigation; 2018 (16) SCC 299 the interim order

dated 01.12.2021 is extended for a further period of six months

or till the disposal of the petition whichever is earlier.

4. The application (IA No.01/23) stands disposed of accordingly.

(DR. NUPUR BHATI),J Surabhii95-1/-

Powered by TCPDF (www.tcpdf.org)

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter