Isha Yadav D/O Sh. Ashok Yadav vs State Of Rajasthan
2023 Latest Caselaw 2847 Raj/2

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                              S.B. Criminal Appeal No. 280/2023

                                   Isha Yadav D/o Sh. Ashok Yadav
                                                                                           ----Appellant
                                                                  Versus
                                   State of Rajasthan & Anr.
                                                                                     ----Respondents

For Appellant(s) : Mr. Ashok Kumar Yadav (present in person), father of accused-appellant For : Mr. Sanjeev Mahala, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

13/03/2023

Learned Public Prosecutor is directed to procure

the case diary.

List on 22.03.2023.

(UMA SHANKER VYAS),J

DANISH USMANI /76

Powered by TCPDF (www.tcpdf.org)