Altab Khan @ Rahul S/O Haroon vs State Of Rajasthan
2023 Latest Caselaw 2827 Raj/2

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Bail Application No.
                                                        1976/2023

                                   Kuljeet Singh Son of Shri Gurcharan Singh
                                                                                           ----Petitioner
                                                                  Versus
                                   State of Rajasthan
                                                                                       ----Respondent

Connected With S.B. Criminal Miscellaneous Bail Application No. 2032/2023 Altab Khan @ Rahul S/o Haroon

----Petitioner Versus State of Rajasthan

----Respondent

For Petitioner(s) : Mr. Jaskirat Singh (present in person), son of accused- petitioner Kuljeet Singh & Mr. Wasim Khan (present in person), brother of accused- petitioner Altab Khan For : Mr. Sanjeev Mahala, P.P. & Respondent(s) Mr. Jabid Khan (present in person), complainant

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order

13/03/2023

Learned Public Prosecutor is directed to procure

the case diary.

List after one week.

(UMA SHANKER VYAS),J

DANISH USMANI /54 & 55

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