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Islam S/O Fattu B/C Mewat vs Suresh S/O Shri Surjan Singh By ...
2023 Latest Caselaw 2817 Raj/2

Citation : 2023 Latest Caselaw 2817 Raj/2
Judgement Date : 10 March, 2023

Rajasthan High Court
Islam S/O Fattu B/C Mewat vs Suresh S/O Shri Surjan Singh By ... on 10 March, 2023
Bench: Ganesh Ram Meena
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Writ Petition No. 20901/2019

                                   Islam S/o Fattu
                                                                                                      ----Petitioner
                                                                       Versus
                                   Suresh S/o Shri Surjan Singh
                                                                                                    ----Respondent

Connected With S.B. Civil Writ Petition No. 19668/2019 Islam Son Of Fattu

----Petitioner Versus Suresh Son Of Shri Surjan Singh

----Respondent S.B. Civil Writ Petition No. 19949/2019 Islam Son Of Fattu

----Petitioner Versus Suresh Son Of Shri Surjan Singh,

----Respondent

For Petitioner(s) : None present For Respondent(s) : None present

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

10/03/2023

Notices are awaited. Await further for a period of two weeks.

(GANESH RAM MEENA),J

ARTI SHARMA /21-23

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