Nisha Chandani Alias Poonam ... vs University Of Rajasthan
2023 Latest Caselaw 2810 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 2087/2020

                                   Nisha Chandani Alias Poonam Lalwani
                                                                                                         ----Petitioner
                                                                         Versus
                                            University Of Rajasthan, Jaipur Through Its Registrar &
                                            Ors.
                                                                                                      ----Respondents

For Petitioner(s) : Petitioner present in person For Respondent(s) : Mr. CL Saini for University Mr. Rajkumar ASO

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

10/03/2023

Mr. C.L. Saini, counsel appearing for the respondent-

University seeks seven days time to complete the instructions

from the University in regard to the issue raised by the petitioner.

List the matter on 16.03.2023.

(GANESH RAM MEENA),J

Sharma NK/72

Powered by TCPDF (www.tcpdf.org)