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The State Public Information ... vs Sajjan Kumar Sodani S/O Shri ...
2023 Latest Caselaw 2805 Raj/2

Citation : 2023 Latest Caselaw 2805 Raj/2
Judgement Date : 10 March, 2023

Rajasthan High Court
The State Public Information ... vs Sajjan Kumar Sodani S/O Shri ... on 10 March, 2023
Bench: Ganesh Ram Meena
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Writ Petition No. 13949/2020

                                   The State Public Information Officer Cum Secretary
                                                                                                      ----Petitioner
                                                                       Versus
                                   Sajjan Kumar Sodani S/o Shri Kanhiya Lal Sodani
                                                                                                    ----Respondent

For Petitioner(s) : None present For Respondent(s) : None present

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

10/03/2023

Issue notice to the respondent/s. Rule is made returnable

within four weeks.

(GANESH RAM MEENA),J

ARTI SHARMA /4

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