Smt Munni Bai W/O Shri Bharulal vs State Of Rajasthan
2023 Latest Caselaw 2801 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 5211/2021

                                   Smt Munni Bai W/o Shri Bharulal
                                                                                                        ----Petitioner
                                                                         Versus
                                   State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Petitioner present in person For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

10/03/2023

List the matter on 6.4.2023. The interim order, if any,

to continue till then.

(GANESH RAM MEENA),J

Sharma Nk/82

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