Chandra Shekhar Yadav Son Of Late ... vs The State Of Rajasthan
2023 Latest Caselaw 2797 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 3965/2021

                                   Chandra Shekhar Yadav
                                                                                                        ----Petitioner
                                                                         Versus
                                   The State Of Rajasthan & Ors.
                                                                                                      ----Respondent

For Petitioner(s) : Petitioner present in person For Respondent(s) : Mr. Anil Mehta AAG Mr. Yashodhar Pandey and Mr. Amaru Vishnoi AGC

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

10/03/2023

List the matter after four weeks.

(GANESH RAM MEENA),J

Sharma Nk/82

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