Ramraj Son Of Hazarilal vs State Of Rajasthan
2023 Latest Caselaw 2770 Raj/2

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Bail Application No.
                                                        18093/2022

                                   Ramraj Son of Hazarilal
                                                                                           ----Petitioner
                                                                  Versus
                                   State of Rajasthan
                                                                                       ----Respondent

For Petitioner(s) : Mr. Ram Roop Meena (present in person), brother of accused-petitioner For : Mr. Sanjeev Mahala, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order

09/03/2023

Office is directed to procure the progress/stage

of trial from the learned trial Court concerned.

List after two weeks.

(UMA SHANKER VYAS),J

DANISH USMANI /24

Powered by TCPDF (www.tcpdf.org)