Dr. Shaheena Hussain Daughter Of ... vs State Of Rajasthan Through ...
2023 Latest Caselaw 2768 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Writ Petition No. 22391/2018

                                   Dr. Shaheena Hussain Daughter Of Shamshad Hussain
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan Through Secretary
                                                                                                   ----Respondent

For Petitioner(s) : Dr. Shaheen Hussain, petitioner present in person For Respondent(s) : Ms. Sheetal Mirdha, AAG with Mr. Prateek Singh

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

09/03/2023

List this matter after two weeks.

(GANESH RAM MEENA),J

ARTI SHARMA /24

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