Hansraj S/O Shri Suratram vs Smt. Sumitra D/O Shri Bheru W/O ...
2023 Latest Caselaw 2767 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 4814/2020

                                   Hansraj S/o Shri Suratram
                                                                                                      ----Petitioner
                                                                       Versus
                                   Smt. Sumitra D/o Shri Bheru W/o Shri Ramdev
                                                                                                    ----Respondent

Connected With S.B. Civil Writ Petition No. 4951/2020 Hansraj S/o Shri Suratram,

----Petitioner Versus Smt. Sumitra D/o Shri Bheru W/o Shri Ramdev

----Respondent

For Petitioner(s) : None present For Respondent(s) : None present

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

09/03/2023

List these matters after six weeks.

On the next date, the petitioner shall inform this Court about

the present status of the suit proceedings pending before the

Court below.

(GANESH RAM MEENA),J

ARTI SHARMA /11-12

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