Citation : 2023 Latest Caselaw 2763 Raj/2
Judgement Date : 9 March, 2023
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 20322/2018
Jhabarmal S/o Shri Nandaram
----Petitioner
Versus
Ramchandra Singh S/o Shri Bal Singh
----Respondent
For Petitioner(s) : None present For Respondent(s) : None present
HON'BLE MR. JUSTICE GANESH RAM MEENA
Judgment / Order
09/03/2023
List this matter after two weeks.
(GANESH RAM MEENA),J
ARTI SHARMA /22
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