Ram Gopal S/O Narayan Lal Mali vs Bhograj Singh S/O Shri Vijaypal ...
2023 Latest Caselaw 2756 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 5132/2020

                                   Ram Gopal S/o Narayan Lal Mali
                                                                                                       ----Petitioner
                                                                        Versus
                                   Bhograj Singh S/o Shri Vijaypal Singh
                                                                                                     ----Respondent

Connected With S.B. Civil Writ Petition No. 8288/2011 Ram Gopal

----Petitioner Versus Municipality Sawai Madhopur

----Respondent

For Petitioner(s) : None present For Respondent(s) : None present

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

09/03/2023

Issue notice to the respondents. Rule is made returnable

within four weeks.

In the meanwhile, further proceedings in Civil Suit

No.189/2012, pending before the Additional District Judge, Sawai

Madhopur shall remain stayed.

(GANESH RAM MEENA),J

ARTI SHARMA /2-3

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