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Bala W/O Virendra Kumar D/O Shri ... vs State Of Rajasthan
2023 Latest Caselaw 2753 Raj/2

Citation : 2023 Latest Caselaw 2753 Raj/2
Judgement Date : 9 March, 2023

Rajasthan High Court
Bala W/O Virendra Kumar D/O Shri ... vs State Of Rajasthan on 9 March, 2023
Bench: Ganesh Ram Meena
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 5202/2021

                                   Bala W/o Virendra Kumar D/o Shri Sajjan Singh
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : None present For Respondent(s) : None present

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

09/03/2023

Await notice further for a period of two weeks.

(GANESH RAM MEENA),J

ARTI SHARMA /25

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