Mangal Chand Meena S/O Shri ... vs State Of Rajasthan Through ...
2023 Latest Caselaw 2751 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Writ Petition No. 17512/2018

                                   Mangal Chand Meena S/o Shri Khewaram Meena
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan Through Secretary
                                                                                                    ----Respondent

For Petitioner(s) : None present For Respondent(s) : None present

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

09/03/2023

Issue notice to the respondents. Rule is made returnable

within four weeks.

No case for interim relief is made out. Accordingly, the stay

application stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /5

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