Dulheram Meena Son Of Shri ... vs Appolo Animal Medical Group Trust ...
2023 Latest Caselaw 2742 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                               S.B. Review Petition (Writ) No. 202/2019

                                   Dulheram Meena Son Of Shri Ramswaroop Meena,
                                                                                                     ----Petitioner
                                                                      Versus
                                   Appolo Animal Medical Group Trust Jamdoli, Agra Road, Jaipur.
                                                                                                   ----Respondent

Connected With S.B. Civil Writ Petition No. 16134/2019 Dr. Raj Ishwar D Khare S/o Late Shree Durga Dayal Khare

----Petitioner Versus Dr. Sohan Singh Rathore S/o Late Shri Daulat Singh Rathore

----Respondent S.B. Review Petition (Writ) No. 192/2019 Shakuntala Devi Wife Shree Ramavtar Meena

----Petitioner Versus Apollo Animal Medical Group Trust

----Respondent

For Petitioner(s) : Mr. Lakhan Singh Meena for petitioner, Dulheram meena For Respondent(s) : Dr. Raj Ishwar D Khare

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

09/03/2023

List these matters on 20.03.2023.

Interim order vide order dated 16.03.2021 shall remain in

force.

(GANESH RAM MEENA),J

ARTI SHARMA /6-8

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