Santosh Sharma Son Of Shri ... vs State Of Rajasthan
2023 Latest Caselaw 2737 Raj/2

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Bail Application No.
                                                        2456/2023

                                   Santosh Sharma Son of Shri Ramgopal Sharma
                                                                                           ----Petitioner
                                                                  Versus
                                   State of Rajasthan
                                                                                       ----Respondent

Connected With S.B. Criminal Miscellaneous Bail Application No. 2668/2023 Dinesh Kumar Son of Rameshchand

----Petitioner Versus State of Rajasthan

----Respondent

For Petitioner(s) : Mr. Ramgopal Sharma (present in person), father of accused-petitioner Santosh Sharma & Mr. Sanjay Meena (present in person), brother of accused- petitioner Dinesh Kumar For : Mr. Sanjeev Mahala, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order

09/03/2023

Learned Public Prosecutor is directed to procure

the case diary.

List after two weeks.

(UMA SHANKER VYAS),J

DANISH USMANI /72 & 73

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