Rajesh Kumawat S/O Sitaram ... vs Rajasthan High Court Jodhpur
2023 Latest Caselaw 2730 Raj/2

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                                      D.B. Civil Writ Petition No. 8999/2022

                                   Rajesh Kumawat S/o Sitaram Kumawat
                                                                                                        ----Petitioner
                                                                         Versus
                                   Rajasthan High Court Jodhpur
                                                                                                      ----Respondent

For Petitioner(s) : Shri Rajesh Kumwat, present in person.

For Respondent(s) : Shri Anil Kaushik, Officer Incharge on behalf of respondents.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA

HON'BLE MR. JUSTICE ANIL KUMAR UPMAN

Order

08/03/2023

Before deciding the case on merit, we are inclined to peruse

the judgments submitted by the petitioner during the procedure of

recruitment. The respondents are directed to produce the same in

sealed cover, submitted by the petitioner.

List in the week after next.

(ANIL KUMAR UPMAN),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

ANAND TANWAR /71

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