Praveen Saxena Son Of Shri Shashi ... vs State Of Rajasthan
2023 Latest Caselaw 2728 Raj/2

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Bail Application No.
                                                        2867/2023

                                   Praveen     Saxena       Son      of    Shri     Shashi     Bhushan
                                   Saxena
                                                                                           ----Petitioner
                                                                  Versus
                                   State of Rajasthan
                                                                                       ----Respondent

For Petitioner(s) : Mr. Akhil Saxena (present in person), son of accused- petitioner For : Mr. Ghan Shyam Singh Respondent(s) Rathore, GA-cum-AAG & Mr. Sanjeev Mahala, P.P.

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

08/03/2023

Learned Public Prosecutor is directed to procure

the case diary.

List after one week.

(UMA SHANKER VYAS),J

DANISH USMANI /77

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