Chitar S/O Shri Ramkumar vs Gram Panchayat Patan
2023 Latest Caselaw 2726 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Writ Petition No. 14139/2021

                                   Chitar S/o Shri Ramkumar
                                                                                                     ----Petitioner
                                                                      Versus
                                   Gram Panchayat Patan
                                                                                                   ----Respondent

For Petitioner(s) : None present For Respondent(s) : None present

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

08/03/2023

There is an Office report that only show cause notices have

been filed but the notice on stay application has not been filed by

the petitioner.

Two weeks' time is granted to the petitioner to do the

needful.

On submitting the required notices, Office may proceed

further.

(GANESH RAM MEENA),J

ARTI SHARMA /16

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