Mahaveer Prasad Sharma S/O Late ... vs State Of Rajasthan
2023 Latest Caselaw 2724 Raj/2

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                             S.B. Criminal Appeal No. 1286/2022

                                   Mahaveer Prasad Sharma S/o Late Shri Bhawani
                                   Shankar Sharma,
                                                                                           ----Appellant
                                                                  Versus
                                   State of Rajasthan & Anr.
                                                                                     ----Respondents

For Appellant(s) : None Present For : Mr. Ghan Shyam Singh Respondent(s) Rathore, GA-cum-AAG & Mr. Sanjeev Mahala, P.P.

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

08/03/2023

List after two weeks.

Till then, interim order, if any, shall continue.

(UMA SHANKER VYAS),J

DANISH USMANI /87

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