M/S St. Jude Medical India ... vs Sawai Man Singh Hospital Through ...
2023 Latest Caselaw 2721 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 15851/2018

                                   M/s St. Jude Medical India (Private) Limited
                                                                                                      ----Petitioner
                                                                       Versus
                                   Sawai Man Singh Hospital Through Its Medical Superintendent
                                                                                                    ----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Vikas Pareek for Mr. Harsh Sahu, AGC

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

08/03/2023

Mr. Vikas Pareek, Adv. appearing for Mr. Harsh Sahu,

Addl.G.C. submits that they have not been served the copy of the

application.

Petitioner is directed to supply copy of the application in the

Office of Mr. Harsh Sahu, Addl.G.C. within a period of two weeks.

List this matter after four weeks.

Till then, interim order, if any, shall continue.

(GANESH RAM MEENA),J

ARTI SHARMA/22

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