Swami Yogendra Puri vs State Of Raj And Ors
2023 Latest Caselaw 2711 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Writ Petition No. 12319/2018

                                   Swami Yogendra Puri
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Raj And Ors
                                                                                                   ----Respondent

For Petitioner(s) : None present For Respondent(s) : Ms. Sheetal Mirdha, AAG

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

08/03/2023

Ms. Sheetal Mirdha, AAG appearing for the Respondents No.1

to 5 & 7 submits that the petitioner has not served copy of the

applications in her Office.

Petitioner is directed to supply copy of the applications in the

office of Ms. Sheetal Mirdha, AAG within a period of two weeks.

List this matter after four weeks.

(GANESH RAM MEENA),J

ARTI SHARMA/21

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