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Smt. Manju Devi W/O Shri Surgyan ... vs State Of Rajasthan
2023 Latest Caselaw 2693 Raj/2

Citation : 2023 Latest Caselaw 2693 Raj/2
Judgement Date : 8 March, 2023

Rajasthan High Court
Smt. Manju Devi W/O Shri Surgyan ... vs State Of Rajasthan on 8 March, 2023
Bench: Ganesh Ram Meena
      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

             S.B. Civil Writ Petition No. 3700/2019

Smt. Manju Devi W/o Shri Surgyan Gurjar
                                                                ----Petitioner
                                 Versus
State Of Rajasthan
                                                              ----Respondent

Connected With S.B. Civil Writ Petition No. 3067/2019 Smt. Rampyari Devi W/o Shri Nanchu Ram Gurjar

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 3069/2019 Smt. Santosh Devi W/o Shri Sitaram

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 3697/2019 Smt. Meera Devi W/o Shri Ram Lal Gurjar

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 3699/2019 Smt. Prem Devi W/o Shri Sardar Singh

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 3701/2019 Smt. Bila Devi W/o Shri Shravan Lal Gurjar

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 3702/2019 Smt Manni Devi W/o Shri Gyarsi Lal Gurjar

(2 of 3) [CW-3700/2019]

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 3703/2019 Smt. Dholi Devi W/o Shri Shimbhu Dayal Gurjar

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 3704/2019 Smt. Prem Devi W/o Shri Badrinarayan Gurjar

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 3705/2019 Smt Gulab Devi W/o Shri Moolchand Gurjar

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 3706/2019 Smt. Geeta Devi W/o Shri Ramesh Chand Gurjar

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 3707/2019 Smt Jhooma Devi W/o Shri Jagdish Gurjar

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 3720/2019 Smt. Murli Devi W/o Shri Nanchuram Gurjar

----Petitioner Versus State Of Rajasthan

----Respondent

(3 of 3) [CW-3700/2019]

S.B. Civil Writ Petition No. 3721/2019 Smt Santosh Devi W/o Shri Jainarayan Gurjar

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 3722/2019 Smt. Goma Devi W/o Shri Heera Lal Gurjar

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 3723/2019 Smt Anokhi Devi W/o Shri Shravan Lal Gurjar

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Arvind Kumar Sharma Dy.GC

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

08/03/2023

List these matters on 17.3.2023 along-with SBCW P.

3761/2019.

(GANESH RAM MEENA),J

Sharma NK/57-72

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