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[email protected] S/O Shri ... vs State Of Rajasthan
2023 Latest Caselaw 2673 Raj/2

Citation : 2023 Latest Caselaw 2673 Raj/2
Judgement Date : 3 March, 2023

Rajasthan High Court
[email protected] S/O Shri ... vs State Of Rajasthan on 3 March, 2023
Bench: Ashok Kumar Jain
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                        S.B. Criminal Appeal No. 11/2023

                                   [email protected] S/o Shri Narayan Suman Mali
                                                                                                        ----Appellant
                                                                         Versus
                                   State Of Rajasthan
                                                                                                      ----Respondent

For Appellant(s) : None present For Respondent(s) : Mr. Atul Sharma, PP

HON'BLE MR. JUSTICE ASHOK KUMAR JAIN

Order

03/03/2023

None present for the appellant.

The appeal is preferred against the order of conviction and

sentence dated 03.11.2022 passed by learned Special Judge

(POCSO Act Cases) No.1, Kota in Sessions Case No. 04/2021. The

grounds of assailing the findings and judgment of trial Court are

very well explained in memo of appeal.

Admit.

List this matter on 13.04.2023.

(ASHOK KUMAR JAIN),J

PREETI VALECHA /58

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