Jagdish Yadav S/O Shri Narayan Lal ... vs Bhanwani Singh S/O Shri Gheesa ...
2023 Latest Caselaw 2661 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 7206/2019

                                   Jagdish Yadav S/o Shri Narayan Lal Yadav
                                                                                                       ----Petitioner
                                                                        Versus
                                   Bhanwani Singh S/o Shri Gheesa Singh
                                                                                                     ----Respondent

                                   For Petitioner(s)           :    None present
                                   For Respondent(s)           :    None present

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

03/03/2023

This instant writ petition has been filed by the petitioner in

the year 2019 and the petitioner has failed to cure the defect/s

pointed by the Registry. When the case was listed before the

Registrar (Administration) on 08.05.2019, last opportunity of two

weeks' time was granted to petitioner to remove the defect/s. The

petitioner has not cared to remove the defect/s pointed out by the

Registry till date.

In the interest of justice, further two week's time is granted

to the petitioner to remove the defect/s pointed out by the

Registry, failing which the present writ petition shall stand

automatically dismissed without further reference to the Court.

(GANESH RAM MEENA),J

ARTI SHARMA /10

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