Shanti Lal Jain vs State Of Rajasthan
2023 Latest Caselaw 2634 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 18550/2022

Shanti Lal Jain

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. K.S. Rajpurohit, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE RAJENDRA PRAKASH SONI

Judgment / Order

31/03/2023

Mr. K.S. Rajpurohit, learned AAG seeks four weeks' further

time to furnish the factual report as directed by this Court vide

order dated 5.1.2023.

List after four weeks, as prayed.

(RAJENDRA PRAKASH SONI),J (VIJAY BISHNOI),J

13-msrathore/-

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