State Of Rajasthan Through The ... vs Manoj Kumar
2023 Latest Caselaw 2630 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 309/2023

State Of Rajasthan Through The Principal Secretary

----Appellant Versus Manoj Kumar

----Respondent

For Appellant(s) : Mr. K.S. Rajpurohit, AAG For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE RAJENDRA PRAKASH SONI

Judgment / Order

31/03/2023

Issue notice of the application under Section 5 of the

Limitation Act, returnable within three weeks.

(RAJENDRA PRAKASH SONI),J (VIJAY BISHNOI),J

18-msrathore/-

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