Balram Meena S/O Ganga Sahai Meena vs Shri Abhay Kumar
2023 Latest Caselaw 2629 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Contempt Petition No. 416/2022

                                    Balram Meena S/o Ganga Sahai Meena,
                                                                                                      ----Petitioner
                                                                      Versus
                                    Shri Abhay Kumar & Ors.
                                                                                                   ----Respondents

For Petitioner(s) : None present For Respondent(s) : Mr. Udit Sharma for Mr. Rajesh Maharshi, AAG

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Order

02/03/2023

None for the petitioner even in the second round.

For the reasons stated in the application No.1/2022 filed by

the respondents for taking on record a copy of the judgment dated

22.04.2022 passed by the Hon'ble Supreme Court of India, the

same is allowed. The judgment appended with the application is

taken on record.

List the matter on 16.03.2023 as prayed.

(MAHENDAR KUMAR GOYAL),J

Manish/109

Powered by TCPDF (www.tcpdf.org)