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Surendra @ Chhotu S/O Kajodmal vs State Of Rajasthan ...
2023 Latest Caselaw 2624 Raj/2

Citation : 2023 Latest Caselaw 2624 Raj/2
Judgement Date : 2 March, 2023

Rajasthan High Court
Surendra @ Chhotu S/O Kajodmal vs State Of Rajasthan ... on 2 March, 2023
Bench: Uma Shanker Vyas
                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Bail Application No.
                                                        17424/2022
                                   Ramraj S/o Kesarlal
                                                                                           ----Petitioner
                                                                  Versus
                                   State of Rajasthan
                                                                                       ----Respondent

S.B. Criminal Miscellaneous Bail Application No. 18027/2022 Surendra @ Chhotu S/o Kajodmal

----Petitioner Versus State of Rajasthan

----Respondent S.B. Criminal Miscellaneous Bail Application No. 18028/2022 Chottulal @ Chotta S/o Gordhan

----Petitioner Versus State of Rajasthan

----Respondent

For Petitioner(s) : None Present For : Mr. M.K. Sheoran, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order

02/03/2023

List after two weeks.

(UMA SHANKER VYAS),J

DANISH USMANI /26-28

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