Citation : 2023 Latest Caselaw 2624 Raj
Judgement Date : 29 March, 2023
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Criminal Miscellaneous Bail Application No. 684/2023
Veerpal Kaur
----Petitioner Versus State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. S.R. Godara For Respondent(s) : Mr. S.K. Bhati, P.P.
HON'BLE MR. JUSTICE PRAVEER BHATNAGAR
Judgment / Order
29/03/2023
List after one week.
Interim order shall continue till the next date.
(PRAVEER BHATNAGAR),J 141-Taruna/-
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