State Of Rajasthan vs Mata Gujari Khalsa Shikshan ...
2023 Latest Caselaw 2623 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 526/2022

State Of Rajasthan

----Appellant Versus Mata Gujari Khalsa Shikshan Sansthan

----Respondent

For Appellant(s) : Mr. Pankaj Sharma, AAG with Mr. Rishi Soni

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE KULDEEP MATHUR

Judgment / Order

29/03/2023

As per the office report, notices could not be issued to the

respondents due to oversight.

Let now notices be issued to the respondents, returnable

within four weeks.

(KULDEEP MATHUR),J (VIJAY BISHNOI),J

27-msrathore/-

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