Ganga Sahay Bairwa S/O Leelaram ... vs The State Of Rajasthan
2023 Latest Caselaw 2620 Raj/2

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Bail Application No.
                                                        2759/2023

                                   Ganga Sahay Bairwa S/o Leelaram Bairwa
                                                                                           ----Petitioner
                                                                  Versus
                                   The State of Rajasthan
                                                                                       ----Respondent

For Petitioner(s) : Mr. Mange Singh (present in person), son of accused- petitioner For : Mr. Ghan Shyam Singh Respondent(s) Rathore, GA-cum-AAG, Mr. C.G. Chopra, P.P., Ms. Asha Devi (present in person), complainant.

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

02/03/2023

Learned Public Prosecutor is directed to procure

the case diary.

List after two weeks.

(UMA SHANKER VYAS),J

DANISH USMANI /109

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