M/S Shiv Shakti Mines vs State Of Rajasthan
2023 Latest Caselaw 2620 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 3093/2023

M/s Shiv Shakti Mines

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Prateek Gattani

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE KULDEEP MATHUR

Judgment / Order

29/03/2023

Issue notice to the respondents. Rule is made returnable in

six weeks.

Connect with DB Civil Writ Petition No.14875/2022.

(KULDEEP MATHUR),J (VIJAY BISHNOI),J

82-msrathore/-

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