Suo Moto vs State Of Rajasthan
2023 Latest Caselaw 2619 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 3907/2023

Suo Moto

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : By Court For Respondent(s) : Mr. Pranjul Mehta for Mr. Sunil Beniwal, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE KULDEEP MATHUR

Judgment / Order

29/03/2023

Issue notice.

Mr. Pranjul Mehta for Mr. Sunil Beniwal, AAG is directed to

accept notice on behalf of the State.

Registry is directed to supply paper-book to the office of

Mr. Sunil Beniwal, AAG within a period of one week.

List on 17.4.2023.

(KULDEEP MATHUR),J (VIJAY BISHNOI),J

83-msrathore/-

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