Kannu vs Mukesh Jat
2023 Latest Caselaw 2618 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 2253/2022

Kannu

----Appellant Versus Mukesh Jat

----Respondent

For Appellant(s) : None present

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE KULDEEP MATHUR

Judgment / Order

29/03/2023

Await return of notice under Section 5 of the Limitation Act

for three more weeks.

(KULDEEP MATHUR),J (VIJAY BISHNOI),J

33-msrathore/-

Powered by TCPDF (www.tcpdf.org)