Kalpana vs Harit Gaur
2023 Latest Caselaw 2617 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 2176/2022

Kalpana

----Appellant Versus Harit Gaur

----Respondent

For Appellant(s) : Mr. Dinesh Bishnoi

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE KULDEEP MATHUR

Judgment / Order

29/03/2023

One week's time is granted to remove the defects pointed

out by the Registry.

List after a week.

(KULDEEP MATHUR),J (VIJAY BISHNOI),J

32-msrathore/-

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