Mr. Chajuram S/O Dhannaram vs Mrs. Mooli Devi W/O Late Sh. ...
2023 Latest Caselaw 2610 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Writ Petition No. 13045/2019

                                   Mr. Chajuram S/o Dhannaram
                                                                                                     ----Petitioner
                                                                      Versus
                                   Mrs. Mooli Devi W/o Late Sh. Harishankar
                                                                                                   ----Respondent

For Petitioner(s) : None present For Respondent(s) : None present

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

02/03/2023

List this matter after six weeks.

On the next date of hearing, petitioner shall inform this

Court about the present status of suit proceedings.

(GANESH RAM MEENA),J

ARTI SHARMA /1

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