Bharat Lal Meena S/O Shri ... vs The State Of Rajasthan
2023 Latest Caselaw 2602 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Writ Petition No. 20153/2018

                                   Bharat Lal Meena S/o Shri Ramswaroop Meena
                                                                                                     ----Petitioner
                                                                      Versus
                                   The State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : None present For Respondent(s) : None present

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

02/03/2023

Let fresh notice be issued to unserved respondent No.4. Rule

is made returnable within four weeks.

(GANESH RAM MEENA),J

ARTI SHARMA /21

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