Sumthimal Lodha S/O Lt. Sh. ... vs Mahendra Singh Kaviya
2023 Latest Caselaw 2600 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 2172/2020

                                   Sumthimal Lodha S/o Lt. Sh. Jatanmal Lodha
                                                                                                         ----Petitioner
                                                                        Versus
                                   Mahendra Singh Kaviya
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Sumthimal Lodha, petitioner present in person For Respondent(s) : Mr. Mahendra Singh Kaviya, respondent present in person

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

02/03/2023

On joint request of the parties, list this matter on

13.03.2023.

(GANESH RAM MEENA),J

ARTI SHARMA /30

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