Mahipal Singh Kulhari Son Of Shri ... vs The State Of Rajasthan
2023 Latest Caselaw 2599 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                       S.B. Civil Writ Petition No. 11370/2020

                                   Managing Committee
                                                                                                                      ----Petitioner
                                                                                 Versus
                                   State Of Rajasthan
                                                                                                                   ----Respondent

Connected With S.B. Civil Writ Petition No. 5944/2020 Mahipal Singh Kulhari Son Of Shri Sultan Singh Kulhari

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : None present for the petitioner For Respondent(s) : Mr. C.L. Saini AAG with Mr. Srijana Shresth

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

02/03/2023

List the matter after six weeks.

(GANESH RAM MEENA),J

SharmaNK/48-49

(D.B. SAW/220/2021 has been filed in this matter. Please refer the same for further orders)

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