Meenakshi Gawri D/O Late Shri ... vs Rajasthan Financial Corporation
2023 Latest Caselaw 2598 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 8206/2021

                                   Meenakshi Gawri D/o Late Shri Jagat Mohan Berry W/o Shri
                                   Vipan Gawri and Ors.
                                                                                                     ----Petitioner
                                                                      Versus
                                   Rajasthan Financial Corporation & Anr.
                                                                                                   ----Respondent

For Petitioner(s) : Ms. Shafally Parnami For Respondent(s) : Mr. B.L. Verma, OIC, RFC

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

02/03/2023

Petitioner No.2, Ms. Shefally Berry Parnami is present in

person before the Court.

Mr. B.L. Verma, OIC for RFC is also present in person before

the Court.

Petitioner wants to argue her case but the officer of the

respondent-corporation submits that he is unable to argue the

matter, therefore, the matter be kindly be adjourned.

List this matter on 20.03.2023. No request of adjournment

shall be entertained on the next date by either side.

(GANESH RAM MEENA),J

ARTI SHARMA /82

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