Manoj Sharma S/O Late Shri ... vs Mohan Yadav
2023 Latest Caselaw 2597 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Writ Petition No. 21427/2018

                                   Manoj Sharma S/o Late Shri Ramswaroop Sharma
                                                                                                     ----Petitioner
                                                                      Versus
                                   Mohan Yadav
                                                                                                   ----Respondent

For Petitioner(s) : None present For Respondent(s) : None present

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

02/03/2023

The matter comes upon an application (IA No.1/2023) with

the prayer for order for issuance of fresh notice to Respondent

No.1/4 on fresh address.

The prayer is allowed.

Let fresh notice be issued to Respondents No.1/4 on fresh

address.

Further fresh notice be also issued to Respondent No.1/2 &

1/3. Rule is made returnable within four weeks.

(GANESH RAM MEENA),J

ARTI SHARMA /22

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