Late Kisni Bai vs Janak Singh Deputy Collector Cum ...
2023 Latest Caselaw 2577 Raj/2

[2023/RJJP/003583]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

              S.B. Civil Writ Petition No. 6195/2019

Late Kisni Bai, Through Legal Heir Chitranjan Meena Son Of Shri
Daluram Meena, Aged 44 Years, R/o Presently Sector No. 3,
House No. 8, Malviya Nagar Jaipur Rajasthan
                                                                 ----Petitioner
                                    Versus
1.       Janak Singh Deputy Collector Cum Sub Divisional Officer,
         Anta District Baran
2.       Late Badrilal, Through His Legal Heirs
3.       Jagdish S/o Badrilal Meena, R/o Village Sindhpuri Ki
         Jhopdi, Tehsil Anta District Baran.
4.       Late Shri Mohanlal, Through His Legal Heirs
5.       Prem Bai W/o Mohanlal Meena, Presently Resident Of
         Nimdipada, Ward No.9, Kasba Anta Tehsil Anta, District
         Baran
6.       Brajbala D/o Mohanlal Meena, Presently Resident Of
         Nimdipada, Ward No.9, Kasba Anta Tehsil Anta, District
         Baran
7.       Mahavir S/o Mohanlal Meena, Presently Resident Of
         Nimdipada, Ward No.9, Kasba Anta Tehsil Anta, District
         Baran
8.       Prabhat Meena D/o Mohanlal Meena, Presently Resident
         Of Nimdipada, Ward No.9, Kasba Anta Tehsil Anta, District
         Baran
9.       Shakuntalal D/o Mohanlal Meena, Presently Resident Of
         Nimdipada, Ward No.9, Kasba Anta Tehsil Anta, District
         Baran
10.      Chandra Prakash S/o Mohanlal Meena, Presently Resident
         Of Nimdipada, Ward No.9, Kasba Anta Tehsil Anta, District
         Baran
11.      Chitarlal S/o Jagannati Bai W/o Kishanlal Meena, R/o
         Thamli, Tehsil Baran District Baran
12.      Dharmendra S/o Late Daluram Meena, R/o Village Semla,
         Tehsil Laxmangarh District Alwar Rajasthan
13.      Nidhi Meena D/o Late Shri Daluram Meena, R/o Village
         Semla, Tehsil Laxmangarh District Alwar Rajasthan


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                                    [2023/RJJP/003583]                   (2 of 2)                          [CW-6195/2019]


                                                                                                    ----Respondents

For Petitioner(s) : Mr. Chitranjan Meena, petitioner present in person For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

02/03/2023

Mr. Chitranjan Meena, petitioner is present in person before

the Court who seeks to withdraw the instant writ petition with

liberty to file fresh petition in case of need arises.

Accordingly, the instant writ petition is dismissed as

withdrawn with liberty as prayed for.

(GANESH RAM MEENA),J

ARTI SHARMA /13

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