Jamnya vs State Of Raj And Ors
2023 Latest Caselaw 2555 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 6279/2018

                                   Jamnya
                                                                                                            ----Petitioner
                                                                        Versus
                                   State Of Raj And Ors
                                                                                                          ----Respondent

For Petitioner(s) : Mr. Jagdish S/o petitioner-Jamnya For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

01/03/2023

Mr. Jagdish S/o petitioner- Jamnya in application (IA

No.1/2022) is present in person. He wants to withdraw the

application (IA No.1/2022) and further prays for filing a fresh &

proper application.

Prayer is allowed.

Application (IA No.1/2022) is dismissed as withdrawn with

liberty to file fresh & proper application.

(GANESH RAM MEENA),J

ARTI SHARMA /12

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