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Kishore Kumar S/O Shri Mukhram ... vs State Of Rajasthan
2023 Latest Caselaw 2549 Raj/2

Citation : 2023 Latest Caselaw 2549 Raj/2
Judgement Date : 1 March, 2023

Rajasthan High Court
Kishore Kumar S/O Shri Mukhram ... vs State Of Rajasthan on 1 March, 2023
Bench: Ganesh Ram Meena
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 3834/2021

                                   Kishore Kumar S/o Shri Mukhram Yadav
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : None present For Respondent(s) : None present

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

01/03/2023

The matter comes up on an application(IA No.1/2023) for

early listing of the case.

For the reasons mentioned in the application(IA No.1/2023)

and considering the controversy involved in the matter, the same

is allowed.

List this matter on 24.03.2023.

(GANESH RAM MEENA),J

ARTI SHARMA /22

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