Shrinarayan Sharma S/O Shri Ramji ... vs State Of Rajasthan
2023 Latest Caselaw 2548 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 3782/2019

                                   Shrinarayan Sharma S/o Shri Ramji Lal Sharma
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Ganesh Parihar, AAG with Mr. Bharat Singh Gurjar, Dy.G.C.

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

01/03/2023

List this matter after four weeks.

(GANESH RAM MEENA),J

ARTI SHARMA /96

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