Krishan Singh S/O Sh. Risal Singh vs Risal Singh S/O Sh. Bhanwar Singh
2023 Latest Caselaw 2547 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 4080/2019

                                   Krishan Singh S/o Sh. Risal Singh
                                                                                                        ----Petitioner
                                                                         Versus
                                   Risal Singh S/o Sh. Bhanwar Singh
                                                                                                      ----Respondent

Petitioner : Mr. Krishan Singh, petitioner present in person For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

01/03/2023

Petitioner Mr. Krishan Singh is present in person before the

Court.

Let notice of Respondents No.13 & 14 are further awaited for

a period of two weeks.

Till then, interim order, if any, shall continue.

(GANESH RAM MEENA),J

ARTI SHARMA /5

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