Kari Basit S/O Abdul Wahid vs Amanullah Khan (Now Deceased) S/O ...
2023 Latest Caselaw 2544 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Writ Petition No. 14030/2021

                                   Kari Basit S/o Abdul Wahid
                                                                                                     ----Petitioner
                                                                      Versus
                                   Amanullah Khan (Now Deceased) S/o Ahsanullah Khan
                                                                                                   ----Respondent

For Petitioner(s) : None present For Respondent(s) : None present

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

01/03/2023

Considered the pleadings and examined the order dated

12.10.2021, which is under challenge in this writ petition.

Issue notice of the writ petition as well as the stay

application. Rule is made returnable within four weeks.

In the meanwhile, further proceedings of Civil Suit

No.154/2016 Amanullah Khan & Ors. vs. Sunil & Ors. shall remain

stayed.

(GANESH RAM MEENA),J

ARTI SHARMA /1

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